Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 218 in The Finance Act, 2018

218. Amendment of act 17 of 2013.

- In the Finance Act, 2013, -
(a)in section 116, in clause (7), after the words "sale of commodity derivatives", the words "or option on commodity derivatives" shall be inserted with effect from the 1st day of April, 2018;
(b)for sections 117 and 118, the following sections shall be substituted with effect from the 1st day of April, 2018, namely:-