Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 32 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

32. Livery And Electricity Free of charge.

- Livery and electricity shall be payable to employees in accordance with the directions of U.P. Co-operative Sugar Factories Federation Limited.