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[Cites 0, Cited by 0] [Section 40A(3)] [Section 40A] [Entire Act]

State of Mizoram - Subsection

Section 40A(3)(ii) in The Mizo District (Forest) Act, 1955

(ii)an allotment of maximum 12 (twelve) bighas of jhum land will be annually made for each resident's household ;