Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Andaman and Nicobar Islands - Section Section 57 in The Andaman and Nicobar Islands Port Rules, 2004 57. Restriction on movement. - No inland vessel shall proceed alongside any sea-going vessel for any purpose while International Code Flag 'A' is flying on the triatic stay of the later.
