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[Cites 0, Cited by 11] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(16) in Tamil Nadu Shops and Establishments Act, 1947

(16)'shop' means any premises where any trade or business is carried on or where services are rendered to customers and includes offices, store rooms, godowns and warehouses, whether in the same premises or otherwise, used in connection with such business but does not include a restaurant, eating house or commercial establishment;