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Lok Sabha Debates

House Adjourned For The Day Due To Interruption Over The Issue Of Cases Pending ... on 8 December, 2000

Title: House adjourned for the day due to interruption over the issue of cases pending against the three ministers of the Union Council of Ministers.

The Lok Sabha met at Eleven of the Clock     (MR. SPEAKER in the Chair) … (Interruptions)

1100 hours At this stage, Kunwar Akhilesh Singh, Shri Rashid Alvi, Shri Ramanaidu Daggubati, Shri Satyavrat Chaturvedi, Shri Ajoy Chakraborty and some other hon. Members came and stood on the floor near the Table.

MR. SPEAKER: Please go back to your seats.

… (Interruptions)

MR. SPEAKER: What is this? For the last four days we have not been able to conduct any business.

… (Interruptions)

MR. SPEAKER: The House stands adjourned to re-assemble on Monday at 1100 hours.

1102 hours The Lok Sabha then adjourned till Eleven of the Clock on Monday, December 11, 2000/Agrahayana 20, 1922 (Saka).

 

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