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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2)(ii) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(ii)The cash memo attached to the medical bills, for purchase or medicines shall be verified and signed by Authorised Medical Attendant prescribing the medicines.