Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(3) in The Orissa Advocates' Welfare Fund Act, 1987 (3)The provisions of Sub-section (2) shall apply mutatis mutandis to the Societies registered under the Societies Registration Act, 21 of 1860.
