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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1)(b) in Tamil Nadu Fire Service Act, 1985

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.