Supreme Court - Daily Orders
Guru Nanak Dev Para Medical Institute vs Salim Mohammad on 15 November, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.27 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 20907/2016
(Arising out of impugned final judgment and order dated 13/06/2016
in RP No. 1662/2016 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
GURU NANAK DEV PARA MEDICAL INSTITUTE Petitioner(s)
VERSUS
SALIM MOHAMMAD Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 15/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Suresh C. Gupta, Adv.
Mr. Birendra Kumar Mishra,Adv.
Ms. Poonam A., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw the petition.
Leave to withdraw the petition granted. The special leave petition is dismissed as withdrawn.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2016.11.15
16:43:31 IST
Reason: