Allahabad High Court
Union Of India vs Smt. Geeta Devi & Others on 27 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- FIRST APPEAL FROM ORDER NO. - 40 of 1997 Petitioner :- Union Of India Respondent :- Smt. Geeta Devi 8: Others Petitioner Counsel :- Anil Srivastava Respondent Counsel :- Ajai Misra,D.P. Singh,Deepak Agarwal,Rajendra Jaiswal Hon'ble Devi Prasad Singh,J.
Hon'ble Yogesh Chandra GuDta.J. Sri Anil Srivastava, Advocate, is on sanctioned leave. List after expiry of sanctioned leave of Sri Anil Srivastava, Advocate.
Order Date :- 27.7.2010 NS