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Allahabad High Court

Union Of India vs Smt. Geeta Devi & Others on 27 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- FIRST APPEAL FROM ORDER NO. - 40 of 1997

Petitioner :- Union Of India

Respondent :- Smt. Geeta Devi 8: Others

Petitioner Counsel :- Anil Srivastava

Respondent Counsel :- Ajai Misra,D.P. Singh,Deepak
Agarwal,Rajendra Jaiswal

Hon'ble Devi Prasad Singh,J.

Hon'ble Yogesh Chandra GuDta.J. Sri Anil Srivastava, Advocate, is on sanctioned leave. List after expiry of sanctioned leave of Sri Anil Srivastava, Advocate.

Order Date :- 27.7.2010 NS