Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(2) in The Indian Electricity Rules, 1956

(2)[ The earthing lead for any lightning-arrestor shall not pass through any iron or steel pipe, but shall be taken as directly as possible from the lightning-arrestor to a separate earth electrode and/or junction of the earth mat already provided for the high and extra-high voltage sub-station subject to the avoidance of bends wherever practicable.Note .-A vertical ground electrode shall be connected to this junction of the earth mat.] [[ Substituted by G.S.R. 1050, dated 22.10.1985 (w.e.f. 9.11.1985).