Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(c) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999

(c)any Society registered under the relevant law for the time being in force, which is funded by the Government in this behalf and includes apex cooperative bodies.