Allahabad High Court
Ola Fleet Technologies Pvt.Ltd. ... vs State Of U.P. Thru. Prin.Secy. Home Lko. ... on 21 October, 2022
Bench: Ramesh Sinha, Saroj Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- CRIMINAL MISC. WRIT PETITION No. - 26852 of 2021 Petitioner :- Ola Fleet Technologies Pvt.Ltd. Thru.Amit Upadhyay Respondent :- State Of U.P. Thru. Prin.Secy. Home Lko. And Ors Counsel for Petitioner :- Pushpila Bisht,Gagan Katyaayan,Sandeep Kumar Srivastava Counsel for Respondent :- G.A.,Anshuman Sharma,Athar Ali,Balram Yadav,Dr. Shantanu Sharma,Santosh Kr. Yadav Warsi,Shantanu Sharma Hon'ble Ramesh Sinha,J.
Hon'ble Mrs. Saroj Yadav,J.
Ms. Pushpila Bisht, learned counsel for the petitioner and Sri Azhar Ikram, learned A.G.A. for the State respondent are present.
Learned A.G.A. is directed to inform this Court about the status of the investigation.
List the matter after two weeks.
Interim order, if any, shall remain operative till the next date of listing.
(Mrs. Saroj Yadav, J.) (Ramesh Sinha, J.) Order Date :- 21.10.2022 Arun