Jharkhand High Court
Hrishikesh Tiwary & Ors vs The State Of Jharkhand & Anr. .... .... ... on 3 July, 2023
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 2206 of 2022
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Hrishikesh Tiwary & Ors. .... .... .... Petitioners Versus The State of Jharkhand & Anr. .... .... .... Opp. Parties With Cr.M.P. No. 2228 of 2022
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Hrishikesh Tiwary & Ors. .... .... .... Petitioners Versus The State of Jharkhand & Anr. .... .... .... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Petitioners : None
For the State : Mrs. Priya Shrestha, Spl. P.P.
For O.P. No.2 : Mr. Baibhaw Gahlaut, Advocate
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Order No.08 Dated- 03.07.2023 No one turns up on behalf of the petitioners' in-spite of repeated calls.
List these cases after a week. Since no one appears for the petitioners, hence the interim order granted earlier in the respective cases is vacated.
Registry is directed to intimate the court concerned forthwith.
Sonu-Gunjan/- (Anil Kumar Choudhary, J.)