Section 192(a) in Police Regulations, Bengal , 1943
(a)Circle Inspectors shall prepare daily a report in B.P. Form No. 16, from First Information Reports and general diaries received. This report shall be submitted through the Sub-divisional Police Officer to the Sub-divisional Magistrate, and then forwarded to the Superintendent for submission to the District Magistrate. The District Magistrate after recording his remarks and orders on the reports shall return them to the Superintendent for record.