Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Parliamentary Proceedings (Protection Of Publication) Repeal Act, 1976 3. Repeal. - The Parliamentary Proceedings (Protection of Publication) Repeal Ordinance, 1975, is hereby repealed.
