Rajasthan High Court - Jaipur
Commercial Taxes Officer vs M/S Cipla Ltd on 18 November, 2020
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Sales Tax Revision / Reference No. 58/2020
Commercial Taxes Officer
----Petitioner
Versus
M/s Cipla Ltd.
----Respondent
For Petitioner(s) : Mr. Sheetanshu Sharma, Adv. For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 18/11/2020 List after eight weeks, as prayed.
(INDERJEET SINGH),J JYOTI /73 (Downloaded on 25/11/2020 at 09:30:02 PM) Powered by TCPDF (www.tcpdf.org)