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[Cites 0, Cited by 2] [Section 13(1)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(1)(b) in The Punjab Agricultural Produce Markets Act, 1961

(b)to control and regulate the admission to the market, to determine the conditions for the use of the market and to prosecute or confiscate the agricultural produce belonging to person trading without a valid licence;