Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 37 in New Town, Kolkata Development Authority Act, 2007

37. Power to acquire and hold property.

- The Development Authority shall, for the purposes of this Act, have power to acquire, by gift, purchase or otherwise; and hold, immovable property or any interest therein, whether within or outside the limits of the New Town, Kolkata.