Rajasthan High Court - Jaipur
Commissioner Of Customs Excise And ... vs Parle Biscuits Pvt Ltd on 12 March, 2019
Bench: Mohammad Rafiq, Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Central/excise Appeal No. 154/2018
Commissioner Of Customs Excise And Service Tax Alwar
----Appellant
Versus
Parle Biscuits Pvt Ltd
----Respondent
For Appellant(s) : Mr. Sandeep Pathak For Respondent(s) :
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 12/03/2019 Issue notice of the appeal as well as application under Section 5 of the Limitation Act to respondent.
(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J Manoj/Dheeraj/65 (Downloaded on 30/06/2019 at 04:33:41 AM) Powered by TCPDF (www.tcpdf.org)