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Rajasthan High Court - Jaipur

Commissioner Of Customs Excise And ... vs Parle Biscuits Pvt Ltd on 12 March, 2019

Bench: Mohammad Rafiq, Goverdhan Bardhar

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                      D.B. Central/excise Appeal No. 154/2018

                                    Commissioner Of Customs Excise And Service Tax Alwar
                                                                                                          ----Appellant
                                                                           Versus
                                    Parle Biscuits Pvt Ltd
                                                                                                        ----Respondent

For Appellant(s) : Mr. Sandeep Pathak For Respondent(s) :

HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 12/03/2019 Issue notice of the appeal as well as application under Section 5 of the Limitation Act to respondent.
(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J Manoj/Dheeraj/65 (Downloaded on 30/06/2019 at 04:33:41 AM) Powered by TCPDF (www.tcpdf.org)