Section 12 in The Punjab Minor Mineral Concession Rules, 1964
12. Inspection of register.
- The register of applications of mining leases shall be open to inspection by any person on payment of the following fee :-(i)[Rs. 40] [Substituted for 'Rs. 16' by Punjab Government Notification No.G.S.R.93/C.A.67/57/S.15/Amd.(18)/99, dated 24.12.1999.] for the first hour or part thereof.(ii)[Re. 20] [Substituted for 'Rs. 8' by Punjab Government Notification No.G.S.R.93/C.A.67/57/S.15/Amd.(18)/99, dated 24.12.1999.] per hour or part thereof for subsequent hours.
