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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(e) in The Orissa Animal Contagious Diseases Act, 1949

(e)to prescribe the manner of periodical cleansing and disinfection under Sub-section (1) and to appoint places for the disinfection of vessels or vehicles under Sub-section (2) of Section 12 and for the isolation or segregation of animals under Section 15;