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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(12) in The Rajasthan Minor Mineral Concession Rules, 1986

(12)[ No Mining Lease Shall Be Granted Or Renewed In Contravention Of Environment Impact Assessment Notification Dated 14.09.2006 Issued By The Ministry Of Environment and Forest, Government of India, as amended from time to time.] [Added by Rajasthan Gazette Extra Ordinary dated 19/06/2012]