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State of Odisha - Section

Section 100 in The Orissa Motor Vehicles Rules, 1993

100. Restrictions regarding television set, video display unit, radio or tape recorder type of devices in motor vehicles.

- Television set or video display unit or radio or tape recorder type of devices shall not be used or kept for use in any public service vehicle other than a tourist vehicle or a motor cab save with the approval of Commissioner or of any other officer authorised by him :Provided that no television set or video display unit shall be fitted or kept on or near the dash-board of any motor vehicle nor shall be kept within the view of the driver.