Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(16) in The Gujarat Municipalities Act, 1963 (16)[ * * * * * ] [Clause (16) was deleted by Gujarat 14 of 2001, section 2 w.e.f. 01-05-2001.]
