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State of Rajasthan - Section

Section 40 in University of Rajasthan Act, 1946

40. [ Registrar not to accept any remunerative work. [Added by the University of Rajputana (Second Amendment) Act, 1950.]

The Registrar shall not be offered nor shall he accept any remuneration for any work in the University :Provided that nothing in this section shall in any way affect his emoluments and conditions of service determined under sub-section (2) of Section 14.]