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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Sikkim - Subsection

Section 54(3) in Sikkim Urban and Regional Planning and Development Act, 1998

(3)If an appeal is filed under sub-section (2), the provisions of clause (a) sub-section (3) and sub-section (4) of section 51 shall apply, with such modifications as may be necessary.