Section 2(b) in The Lumbini Park Mental Hospital Acquisition Act, 1984
(b)"the Hospital" means the Lumbini Park Mental Hospital at No. 115, Girindra Sekhar Bose Road, Calcutta-39 (in the district of 24-Parganas) including the female ward at No. 2, Girindra Sekhar Bose Road, Calcutta-39, together with the indoor beds and provisions for outdoor services and dispensaries attached thereto and used in connection therewith, and includes all lands (other than the requisitioned land), buildings (other than the rented buildings at No. 2 and No. 120, Girindra Sekhar Bose Road, Calcutta-39), equipments, stores, drugs and other articles held or used in connection with, or as accessories to, or as adjuncts of, the said Lumbini Park Mental Hospital, run under the auspices of the "Society for Mental Care at No. 20, Harinath De Road, Calcutta-9" as lessee and the "Indian Psycho-Analytical Society at No. 14, Parsi Bagan Lane, Calcutta-9" as the lessor, being the societies registered under the Societies Registration Act, 1860;
