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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh State Minorities Commission Act, 1998

13. Annual Report.

- The Commission shall prepare once in every year, in such form at such time as may be prescribed an Annual Report giving a true and full account of its activities during the previous years and copies thereof shall be forwarded to the Government and the Government shall cause the same to be laid before the Legislature of the State.Chapter - IV Finance, Accounts and Audit