Section 12(1) in The Hyderabad Court of Wards Act, 1350 F
(1)Where the Court has assumed protection and superintendence of the property or person and property of the owner under clause (a) of sub-section (1) of section 7, the Court shall cause the Firman of H.E.H. of Nizam to be published in the [Official Gazette] [Substituted by A.O., 1956.].
