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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 50(1) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(1)Any person desirous of establishing an e-trading platform under section 49 (1) shall apply to the Director or the officer authorized by him in such form and manner along with such fee and security/ bank guarantee and fulfilling such conditions, as may be prescribed.