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Allahabad High Court

Union Of India And Others vs Anil Kumar Bajpai And Another on 21 June, 2010

Bench: Arun Tandon, Raiesh Chandra

Court No. - 29

Case :- WRIT - A No. - 35956 of 2010

Petitioner :- Union Of India And Others
Respondent :- Anil Kumar Bajpai And Another
Petitioner Counsel :- B.K. Singh Raghuvanshi
Respondent Counsel :- Rama Kant Shukla

Hon'ble Arun Tandon J.

 

Hon'ble Raiesh Chandra.J. On the request of counsel for the petitioner, list on 02nd July, 2010 before appropriate Bench.

Order Date :- 21.6.2010 Pkb/