Allahabad High Court
Union Of India And Others vs Anil Kumar Bajpai And Another on 21 June, 2010
Bench: Arun Tandon, Raiesh Chandra
Court No. - 29 Case :- WRIT - A No. - 35956 of 2010 Petitioner :- Union Of India And Others Respondent :- Anil Kumar Bajpai And Another Petitioner Counsel :- B.K. Singh Raghuvanshi Respondent Counsel :- Rama Kant Shukla Hon'ble Arun Tandon J.
Hon'ble Raiesh Chandra.J. On the request of counsel for the petitioner, list on 02nd July, 2010 before appropriate Bench.
Order Date :- 21.6.2010 Pkb/