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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(6) in Pondicherry University Act, 1985

(6)The Visitor may, if the inspection or inquiry is made in respect of the University or any College or Institution maintained by it, address the Vice- Chancellor with reference to the result of such inspection or inquiry, and the Vice-Chancellor shall communicate to the Executive Council the views of the Visitor with such advice as the Visitor may be pleased to offer upon the action to be taken thereon.