Section 30 in Regulations of the Tamil Nadu Agricultural University
30. Withdrawal of Degrees, Diplomas, etc.
- The Board, may on the recommendation of the Academic Council by a resolution passed with a majority of not less than two-thirds of the members present and voting at the meeting, after providing an opportunity for the concerned person to explain his action in person and/or in writing, withdraw a degree, diploma, certificate or other academic distinctions conferred earlier by the University provided that the withdrawal of an Honorary Degree shall be with the concurrence of the Chancellor.
