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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(1) in Central Council of Homoeopathy (General) Regulations, 2018

(1)The proceedings of the committees shall be conducted in accordance with the provisions contained in foregoing regulations:Provided that such provisions may at any time be relaxed at the discretion of the Chairperson.