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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tripura - Subsection

Section 20(2)(f) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(f)To encourage Villagers for kitchen gardening and educate them for preparation of organic manure and use of chemical fertilizers.