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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(2)The Request for Expression of Interest (REOI) shall, inter-alia, contain,-
(a)the description of the Project;
(b)the request for expressions of interest;
(c)a closing date for seeking clarifications.