Section 144(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
(3)The number of academic posts so determined for promotion shall not be more than 50 percent and the number of ministerial posts so determined shall not be less than 50 percent post in the category as a whole to which the promotions are to be made :Provided that, the governing body may obtain the services of the academic staff member on deputation from the University without reference to the Selection Committee. The appointment of such a person as an academic staff member shall be made by the governing body as such terms and conditions as may be agreed to by the Vice-Chancellor and the governing body of the affiliated college/recognised institute. The period of such deputation shall not exceed three years in the first instance and may be extended for a further period of one year by the governing body with the consent of the person concerned and the Vice-Chancellor.