Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Kerala - Subsection Section 58(1) in The SreeNarayanaGuru Open University Act, 2021 (1)The annual accounts of the University shall be prepared by the Finance Officer under the direction of the Syndicate and shall submit it to the Government for audit purposes.
