Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(2)(g) in Inland Vessels Act, 1917

(g)prescribe the steering rules to be observed; (h) regulate the towing of vessels astern or alongside;
(i)prescribe the speed at which inland [Mechanically Propelled Vessels] [Substituted by Act 35 of 1977, Section 5, for "steam-veseel" (w.e.f. 1.5.1978).] may be navigated in specified areas; [* *] [The word [and] omitted by Act 35 of 2007 (w.e.f. 17.9.2007) ]