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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(2)(vi) in The Goa, Daman and Diu Chit Funds Act, 1973

(vi)full particulars regarding the disposal of the prize amount in respect of the preceding instalment and disposal of unpaid prize amount, if any, in respect of any previous instalment; and