Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 246] [Entire Act] State of Goa - Subsection Section 246(3) in Goa Prisons Rules, 2006 (3)Interviews to prisoners not falling in any of the categories mentioned in sub-rule (1) or sub-rule (2) shall be permitted with the prior sanction of the Jailor.
