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Punjab-Haryana High Court

Balbir Kaur vs Jatinder Singh & Others on 27 April, 2015

            112-A               CM-8177-CII-2015 in
                                FAO No.6827 of 2010


                                BALBIR KAUR VS JATINDER SINGH & ORS

            Present:            Mr. Suveer Sheokand, Advocate,
                                for applicant-appellant.

                                ***

Prayer has been made for fixing the actual date of hearing. List with FAO No.6805 of 2010 for 10.07.2015 and CM stands disposed of.




                                                                ( SHEKHER DHAWAN )
            April 27, 2015                                             JUDGE
            msd




MOHAN SINGH
2015.04.28 12:17
I attest to the accuracy and
authenticity of this document
Chandigarh