Punjab-Haryana High Court
Balbir Kaur vs Jatinder Singh & Others on 27 April, 2015
112-A CM-8177-CII-2015 in
FAO No.6827 of 2010
BALBIR KAUR VS JATINDER SINGH & ORS
Present: Mr. Suveer Sheokand, Advocate,
for applicant-appellant.
***
Prayer has been made for fixing the actual date of hearing. List with FAO No.6805 of 2010 for 10.07.2015 and CM stands disposed of.
( SHEKHER DHAWAN )
April 27, 2015 JUDGE
msd
MOHAN SINGH
2015.04.28 12:17
I attest to the accuracy and
authenticity of this document
Chandigarh