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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(d) in The Khadi And Village Industries Commission Rules, 1957

(d)monthly statements of accounts showing the drawings from the [Khadi fund, village Industries fund and General and Miscellaneous fund] [Substitued by G.S.R. 675(E), dated 27th July, 1987]