Patna High Court - Orders
M/S Vitra India Glass Private Limited vs The State Of Bihar on 19 February, 2020
Author: S. Kumar
Bench: S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17029 of 2017
======================================================
M/s. Dina Metals Limited
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12287 of 2016
======================================================
M/s Shubhangi Agritech Private Ltd. and Anr
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10135 of 2017
======================================================
United Breweries Limited
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19040 of 2017
======================================================
M/s Swarnabhoomi International Pvt. Ltd.
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1588 of 2019
======================================================
M/s Vitra India Glass Private Limited
... ... Petitioner/s
Versus
The State of Bihar and Ors
Patna High Court CWJC No.17029 of 2017(1008) dt.19-02-2020
2/4
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6653 of 2019
======================================================
M/S Vitra India Glass Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17202 of 2019
======================================================
M/s Jagran Prakashan Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17847 of 2019
======================================================
M/s Uno Digital Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17883 of 2019
======================================================
M/s Jagran Prakashan Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18004 of 2019
======================================================
M/s Jagran Prakashan Limited
... ... Petitioner/s
Patna High Court CWJC No.17029 of 2017(1008) dt.19-02-2020
3/4
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18200 of 2019
======================================================
M/s Jagran Prakashan Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18790 of 2019
======================================================
M/s Jagran Prakashan Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18913 of 2019
======================================================
M/s Jagran Prakashan Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19835 of 2019
======================================================
M/s CNS Hospital Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 17029 of 2017)
For the Petitioner/s : Mr.Suraj Samdarshi
For the Respondent/s : Mr.Abbash Haider - - Sc-6
Patna High Court CWJC No.17029 of 2017(1008) dt.19-02-2020
4/4
(In Civil Writ Jurisdiction Case No. 12287 of 2016)
For the Petitioner/s : Mr.Vinod Kumar
For the Respondent/s : Mr.Sarvesh Kr. Singh- Aag13
(In Civil Writ Jurisdiction Case No. 10135 of 2017)
For the Petitioner/s : Mr.Satyabir Bharti
For the Respondent/s : Mr.Subhash Prasad Singh-Ga3
(In Civil Writ Jurisdiction Case No. 19040 of 2017)
For the Petitioner/s : Mr.Mrigank Mauli
For the Respondent/s : Mr.Yogendra Prasad Sinha -Aag7
(In Civil Writ Jurisdiction Case No. 1588 of 2019)
For the Petitioner/s : Mr.Mrigank Mauli
For the Respondent/s : Mr.Kinkar Kumar (Sc9)
(In Civil Writ Jurisdiction Case No. 6653 of 2019)
For the Petitioner/s : Mr.Mrigank Mauli
For the Respondent/s : Mr.Subhash Prasad Singh (Ga3)
(In Civil Writ Jurisdiction Case No. 17202 of 2019)
For the Petitioner/s : Mr.Mrigank Mauli
For the Respondent/s : Mr.Kinker Kumar (Sc9)
(In Civil Writ Jurisdiction Case No. 17847 of 2019)
For the Petitioner/s : Mr.Suraj Samdarshi
For the Respondent/s : Mr.Rajiv Roy (Gp1)
(In Civil Writ Jurisdiction Case No. 17883 of 2019)
For the Petitioner/s : Mr.Mrigank Mauli
For the Respondent/s : Mr.Yogendra Prasad Sinha (Aag7)
(In Civil Writ Jurisdiction Case No. 18004 of 2019)
For the Petitioner/s : Mr.Mrigank Mauli
For the Respondent/s : Mr.Kinkar Kumar (Sc9)
(In Civil Writ Jurisdiction Case No. 18200 of 2019)
For the Petitioner/s : Mr.Mrigank Mauli
For the Respondent/s : Mr.Yogendra Prasad Sinha ( Aag7 )
(In Civil Writ Jurisdiction Case No. 18790 of 2019)
For the Petitioner/s : Mr.Mrigank Mauli
For the Respondent/s : Mr.Rajiv Roy (Gp1)
(In Civil Writ Jurisdiction Case No. 18913 of 2019)
For the Petitioner/s : Mr.Mrigank Mauli
For the Respondent/s : Mr.Kinker Kumar (Sc9)
(In Civil Writ Jurisdiction Case No. 19835 of 2019)
For the Petitioner/s : Mr.Mrigank Mauli
For the Respondent/s : Mr.Nagendra Prasad Yadav (Sc23)
======================================================
CORAM: HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
8 19-02-2020List all these matters under the heading 'For Orders' on 26.02.2020, at 2:15 pm. (S. Kumar, J) ranjan/-
U