Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(p) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973 (p)any reference to a person in this Act shall be construed as including a reference to a family as defined in clause (f); and
