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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(3) in The Haryana Prevention of Beggary Rules, 1972

(3)[ The non-official members shall be nominated by the Government out of whom not less than two shall be women and at least one shall be a member of the Haryana Legislative Assembly.] [See Legislative supplementary Part III, dated 24th February, 1976.]