Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Gagandeep Infrastructure Pvt Ltd on 19 February, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.29 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1353/2018
(Arising out of impugned final judgment and order dated 20-03-2017
in ITA No. 1613/2014 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S GAGANDEEP INFRASTRUCTURE PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.20748/2018-CONDONATION OF DELAY
IN FILING and IA No.20751/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 19-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. A.N.S.Nadkarrni, ASG,
Mr. Debashish Bharukha, Adv.
Mr. Ritesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2018.02.20 15:23:14 IST Reason: