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Supreme Court - Daily Orders

Commissioner Of Income Tax vs M/S Gagandeep Infrastructure Pvt Ltd on 19 February, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.29                            COURT NO.12               SECTION IX

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1353/2018

     (Arising out of impugned final judgment and order dated 20-03-2017
     in ITA No. 1613/2014 passed by the High Court Of Judicature At
     Bombay)

     COMMISSIONER OF INCOME TAX                                      Petitioner(s)

                                                  VERSUS

     M/S GAGANDEEP INFRASTRUCTURE PVT LTD                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.20748/2018-CONDONATION OF DELAY
     IN FILING and IA No.20751/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)


     Date : 19-02-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)             Mr. A.N.S.Nadkarrni, ASG,
                                   Mr. Debashish Bharukha, Adv.
                                   Mr. Ritesh Kumar, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2018.02.20 15:23:14 IST Reason: