Madhya Pradesh High Court
Dental Francis vs Cadbury India Ltd. on 13 September, 2024
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 MP-1163-2021 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 1163 of 2021 (DENTAL FRANCIS Vs CADBURY INDIA LTD. ) Dated : 13-09-2024 Parties through their counsel.
Counsel for the petitioner is directed to file affidavit in support of application for urgent hearing, else the application would be rejected.
List this case after four weeks.
(MILIND RAMESH PHADKE) JUDGE Chandni Signature Not Verified Signed by: CHANDNI NARWARIYA Signing time: 13-Sep-24 7:30:56 PM